Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(ii) in Scheme under Section 100 of Motor Vehicles Act, 1988

(ii)In Annexures 'D' and 'E', for the brackets and the words "(Punjab Roadways)", the brackets, sign and words "(Punjab Roadways/Punjab State Bus-Stand Management Company Limited) (PUNBUS)" shall be substituted.