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[Cites 0, Cited by 0] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(2) in The Delhi Right To Information Rules, 2001

(2)It shall come into force on such [date] [Came into force on 2-10-2001, vide Notification No. F. 4/45/AR/2000.] as the Government may, by notification in the Official Gazette, appoint.