Section 1 in The Delhi Right To Information Rules, 2001
1. Short title and commencement.
(1)This Act may be called the Delhi Right to Information Act, 2001.(2)It shall come into force on such [date] [Came into force on 2-10-2001, vide Notification No. F. 4/45/AR/2000.] as the Government may, by notification in the Official Gazette, appoint.
