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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(1)In case a serving officer is appointed as Chairman of the Board he shall draw the same scale of pay he is getting as such and will be provided with staff car telephone at office and residence and other facilities that may be considered by the Board necessary and befitting for discharging official duty. He may be paid other additional allowances as may be approved by appointing authority as per normal financial rules.