Section 4 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000
4. Allowances and other facilities admissible to the Chairman of the Board.
(1)In case a serving officer is appointed as Chairman of the Board he shall draw the same scale of pay he is getting as such and will be provided with staff car telephone at office and residence and other facilities that may be considered by the Board necessary and befitting for discharging official duty. He may be paid other additional allowances as may be approved by appointing authority as per normal financial rules.(2)The serving officer when appointed as Chairman in addition to his own duties he shall also be paid by the Board three thousand rupees as charge allowances staff car and telephone at office and residence and other facilities as may be approved by the Board necessary and befitting for discharging official duty.
