Section 63(2)(a) in Chota Nagpur Tenancy Act, 1908

[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

(a)in excess of the net amount prescribed by clause (2) of Section 41 of the Cess Act, 1880 (Ben. Act 9 of 1880); or

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