Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of West Bengal - Subsection Section 58(b) in The West Bengal Factories Rules, 1958 (b)The processes specified in Schedule II annexed hereto, being process which involve risk of injury to eyes by reason of exposure to excessive light or infra-red or ultra-violet radiations.
