Section 58 in The West Bengal Factories Rules, 1958
58. [ Protection of eyes. [Substituted by Notification No. 340 L.W./L.W./IR-4/85 dated 2nd April 1986.]
- Effective screens or suitable goggles shall be provided for the protection of persons employed in or in the immediate vicinity of the following processes-(a)The process specified in Schedule I annexed hereto, being processes which involve risk of injury to eyes from particles or fragments thrown off in the course of the processes.(b)The processes specified in Schedule II annexed hereto, being process which involve risk of injury to eyes by reason of exposure to excessive light or infra-red or ultra-violet radiations.
