Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(1)(a) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(a)the constitution of the Market Committee for the altered area where a local area has been included or excluded from market area,