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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2) in Tamil Nadu Fire Service Rules, 1990

(2)The Members of the Fire Service not below the rank of Assistant Station Fire Officer and officer in charge of the fire station and the Leading Fireman in cases where the Assistant Station Fire Officer and Station Fire Officer is absent shall act in accordance with Part IV, Chapters XIV, XV and XVI of the Tamil Nadu Fire Service Manual, 1974.