Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(5) in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983

(5)Recruitment by promotion to the posts of Assistant Engineer (Electrical Cell) shall be made on the basis of merit in accordance with the provisions of the Uttar Pradesh Promotion By Selection in Consultation with Public Service Commission (Procedure) Rules, 1970, as amended from time to time.