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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(ii) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

(ii)unlawfully enters any protected monument in respect of which an order has been made under rule 4 or a direction has been issued under rule 5; or