Section 10 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971
10. Penalty.
- Whoever-(i)unlawfully enters any protected monument or part thereof at a time when, under these rules, it is not to be kept open; or(ii)unlawfully enters any protected monument in respect of which an order has been made under rule 4 or a direction has been issued under rule 5; or(iii)contravenes any of the provisions of rules 6, 8 or 9, shall be punishable with fine which may extend to five hundred rupees.
