Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Nagaland - Subsection Section 60(3) in The Global Open University (Nagaland) Act, 2006 (3)The University shall also comply with all other laws, rules regulations in force in regard to maintenance of educational and other standards in the University.
