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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(5) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997

(5)The President of the Zila Panchayat, Chairman of District Co-operative Bank and Land Development Banks shall be ex-officio member of the concerned District Level Committees.