Section 6(7)(a) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

(a)direct any of its officers or employees or an agency appointed by the Authority to inspect the records maintained under sub-regulation (3); or,

Legal Document View