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State of Odisha - Section

Section 10 in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

10. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may, by general or special order, do any thing not being inconsistent with provisions of the Act, which in the opinion of the Commission are necessary or expedient for the purpose of removing the difficulties.