Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(2) in The Rehabilitation Finance Administration Act, 1948 (2)The report shall be laid before [Parliament;Subs. by A. O. 1950, for “the Central Legislature”] as soon as may be after it is prepared.
