Himachal Pradesh High Court
Shashi Bhushan Nagpal vs . State Of H.P. And on 17 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Shashi Bhushan Nagpal vs. State of H.P. and others.
CWP No.8949 of 2022.
.
17.07.2023. Present: None for the petitioner.
Mr. I.N. Mehta, Senior Additional Advocate General with Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocate Generals, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent No.1.
Mr. Jeevesh Sharma, Advocate, for respondent No.2.
Despite the case being called out repeatedly, none has put in appearance on behalf of the petitioner.
In the given facts and circumstances, we are left with no other option, but to dismiss the petition for appearance.
Ordered accordingly.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 17th July, 2023.
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