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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(2)Where a person is selected both for the posts in Category 'C' and 'D', the post in Category 'D' shall be first offered to the person in order of seniority.
Category 'E'    
Office Superintendent (in the pay scale of Rs. 450-700).   By promotion from amongst the permanentincumbents of the posts in Category 'D'
Category 'F'    
(i) Stenographer-Grade II (in the scale of Rs. 250-425).   By direct recruitment.
(ii) Stenographer-Grade I (in the scale of Rs. 300-500).   By promotion from amongst the permanentStenographers in the scale of Rs. 250-425. If suitable personsare not available for promotion the post may be filled up bydirect recruitment.