Section 10(2) in The Punjab Cotton Ginning and Pressing Factories Act, 1953
(2)If in any factory any scale or weight is used in contravention of the provisions of sub-section (1), the owner or person in charge of the factory shall be punishable with fine with may extend to five hundred rupees or if be has been previously convicted of any offence under this sub-section to fine which may extend to two thousand rupees.
