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State of Haryana - Section

Section 10 in The Punjab Cotton Ginning and Pressing Factories Act, 1953

10. Scale and weight.

(1)The scales or weights used in any cotton ginning or cotton pressing factory shall be those prescribed by the State Government under the Punjab Weights and Measures Act, 1941 (Act XII of 1941).
(2)If in any factory any scale or weight is used in contravention of the provisions of sub-section (1), the owner or person in charge of the factory shall be punishable with fine with may extend to five hundred rupees or if be has been previously convicted of any offence under this sub-section to fine which may extend to two thousand rupees.