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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(5) in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

(5)The employees of the State Board shall be governed by the same rules in respect of scales of pay, etc. as are prescribed by the State Government for its employees of corresponding status.