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State of Madhya Pradesh - Section

Section 11 in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

11. Scales of Pay Allowances and T.A. and Daily Allowance, leave etc.

(1)Scales of pay for the posts mentioned in column (1) of the table below shall be those as are specified in the corresponding entries in column (2) of the said table.For State Board Office
  Name of Post Scale of pay
  (1) (2)
Class I Posts
(a) Chief Chemist 680-1150
Class II Posts
(b) Asstt. Secretary 500-900
(c) Accounts Officer 500-900
(d) Asstt. Engineer (Civil) 425-900
(e) Asstt. Engineer (Chemical) 425-900
(f) Public Relation-cum-Statistical Officer 425-900
(g) Part time Legal Adviser 250-p.m.
Class III Posts (Non-Ministerial.)
(a) Junior Chemists 280-480
(b) Sub-Engineers 280-480
(c) Tracers 169-300
Class III-Ministerial
(a) Office Superintendent 350-600
(b) Accountant 280-480
(c) Accountant Clerk 195-330 (UDC Scale)
(d) Upper Division Clerk 195-300
(e) Lower Division Clerk 169-300
(f) Stenographer 280-480
(g) Steno-Typist 169-300 with special pay of Rs. 40 p.m.
Class IV Posts
(h) Peons 125-150
(i) Chowkidar 125-150
Staff For Field Office
Class I Posts
(a) Superintending Engineer 1100-1500
(b) Executive Engineer 680-1150
Class II Posts
(c) Assistant Engineer 425-900
Class III-Non-Ministerial
(d) Sub-Engineer 280-480
(e) Draftsman 280-480
(f) Tracer 169-300
Class III-Ministerial
(g) Office-Superintendent 280-480
(h) Accountant 280-480
(i) Upper Division Clerks 195-330
(j) Lower Division Clerk/Typist 169-300
(k) Steno-Typist 169-300 with special pay of Rs. 40 p.m.
Class IV
(l) Peons 125-150
(m) Chowkidar 125-150
  Staff for Central Environment Class I Posts  
(a) Superintending Engineer 1100-1500
(b) Senior Scientists 680-1150
Class II Posts
(c) Scientists 425-900
Class III-(Non-Ministerial)
(d) Junior Scientists 350-650
(c) Chemists 280-480
(f) Tracers 169-300
Class III-Ministerial
(g) Superintendent 280-480
(h) Accountant 280-480
(i) Upper Division Clerk 195-300
(j) Lower Division Clerk/Typist 169-300
Class IV
(k) Laboratory Attendants 125-150
(l) Peons 125-150
(2)The employees of the State Board shall be entitled to dearness allowance, city compensatory allowance, house rent allowance, conveyance allowance, travelling allowance and daily allowance at the rates as are applicable to the Government employees in the post carrying corresponding scales of pay.
(3)The employees of State Board shall be governed by the leave rules applicable to Government employees.
(4)For purposes of reimbursement of medical expenses and grant of loans and advances etc. employees of the State Board shall be governed by the rules as are applicable to Government employees.
(5)The employees of the State Board shall be governed by the same rules in respect of scales of pay, etc. as are prescribed by the State Government for its employees of corresponding status.
(6)Class I and Class II Officers of the State Board shall get the actual lodging charges, in addition to daily allowance while on tour limited to Rs. 25/-and Rs. 15/- per day respectively.