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[Cites 0, Cited by 0] [Section 159A(7)] [Section 159A] [Entire Act]

State of West Bengal - Subsection

Section 159A(7)(a) in The Howrah Municipal Corporation Act, 1980

(a)an application shall be submitted to the Corporation, stating therein the anti-larval measures, which shall be taken by the applicant to keep the water free of mosquito larvae: