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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(v) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001

(v)the number of practitioners whose names have been removed by reason of death during the period of five years preceding the revision of the Register.