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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(b) in The Punjab Livestock and Birds Diseases Act, 1948

(b)'an infective [livestock or bird] [Substituted for the words 'Animal' or 'an animal' by Punjab Act 33 of 1961, Section 4.]' is one which is affected with a scheduled disease or has recently been in contact with or in close proximity to [livestock] [Substituted for the words 'Animal' or 'an animal' by Punjab Act 33 of 1961, Section 4.] or bird so affected;