Section 1(3) in The Maharashtra State Board of Technical Education Act, 1997
(3)This section shall come into force at once: and the remaining provisions of this Act shall come into force on such [date] [1st day of April 1999, vide G. N., H. and T. E. D., No. EXM. 2596/2148/(3-96)/7E-2, dated the 30th March 1999 appointed as a date of enforcement of the provisions of the Act except section 4.] as the Government may, by notification in the Official Gazette, appoint.
