Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. (Regulation Of Building Operations) Rules, 1985 (1)The application for permission to develop or redevelop any piece of land in the Regulated Area shall be given to the Prescribed Authority in Form 'A'.
