Bombay High Court
M/S. Shobhana Transport Company vs The State Of Maharashtra on 5 July, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6199 OF 2021
M/s. Aai Tulja Bhavani Transport ....PETITIONER
V/S
State Of Maharashtra And Anr ....RESPONDENT
WITH WRIT PETITION NO. 6394 OF 2021 M/s. H.p. Ghumare Thr. Proprietor Haridas S/o ....PETITIONER Pralhad Ghumare V/S The State Of Maharashtra Thr. Principal ....RESPONDENT Secretary And Anr WITH WRIT PETITION NO. 8551 OF 2021 H. P. Ghumare Through Its Proprietor Haridas ....PETITIONER S/o Pralhad Ghumare V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 8554 OF 2021 M/s. Shobhana Transport Company ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 9785 OF 2021 Page 1/6 ::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 07:25:13 ::: M/s Sainath Grain Traders Pvt Ltd Through Its ....PETITIONER Director V/S State Of Maharashtra And Ors ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 1 OF 2022 Santosh Shankar Musale ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 479 OF 2021 M/s. Shobhana Transport Company, Thr. Partner....PETITIONER Shri. Sanjay S/o Tukaram Mahajan V/S Principal Secretary, Food And Civil Supply ....RESPONDENT Consumer Protection Department Govt. Of Mah.
WITH WRIT PETITION NO. 5100 OF 2021 Mariwalla Bhatia Co-operative Consumer ....PETITIONER Society Ltd V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 6812 OF 2021 M/s. S.b. Konapure Thr. Parnters And Poa ....PETITIONER Shivanand Basappa Konapure V/S Page 2/6 ::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 07:25:13 ::: The State Of Maharashtra Thr. Gp And Ors ....RESPONDENT WITH WRIT PETITION NO. 8552 OF 2021 H. P. Ghumare Through Its Proprietor Haridas ....PETITIONER S/o Pralhad Ghumare V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 8553 OF 2021 H. P. Ghumare Through Its Proprietor Haridas ....PETITIONER S/o Pralhad Ghumare V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 8598 OF 2021 M/s. Gupta Freight Carrier Through Proprietor ....PETITIONER Vishal Pannalal Gupta V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 6518 OF 2021 M/s. Patil Transport Service Thr. Partner Hanesh....PETITIONER Dilip Patil V/S The State Of Maharashtra Thr. Secretary And ....RESPONDENT Ors Page 3/6 ::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 07:25:13 ::: WITH WRIT PETITION NO. 8550 OF 2021 M/s. Nobel Carrying Corporation Through Its ....PETITIONER Partner Mohiyoddin Abdulfaiz Sultan V/S The State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 3403 OF 2021 In Writ Petition 6199 OF 2021 Gade Transport Ahmednagar ....PETITIONER V/S Aai Tulja Bhavani Transport And Ors ....RESPONDENT WITH WRIT PETITION NO. 9787 OF 2021 M/s Joshi Frieght Carrier Thorugh Partner Manoj....PETITIONER S/o Biharilal Joshi V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 9786 OF 2021 M/s Joshi Frieght Carrier Through Partner Manoj....PETITIONER S/o Biharilal Joshi V/S The State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 3403 OF 2021 Page 4/6 ::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 07:25:13 ::: In Writ Petition 6199 OF 2021 Gade Transport Ahmednagar ....PETITIONER V/S Aai Tulja Bhavani Transport And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 41 OF 2022 In Writ Petition 6199 OF 2021 Gade Transport ....PETITIONER V/S Aai Tulja Bhavani Transport And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 2883 OF 2021 In Writ Petition 6199 OF 2021 M/s Shobhana Transport Company ....PETITIONER V/S M/s. Aai Tulja Bhavani Transport ....RESPONDENT WITH INTERIM APPLICATION NO. 3402 OF 2021 In Writ Petition 6199 OF 2021 Creative Grains And Transportation Services Pvt....PETITIONER Ltd V/S M/s. Aai Tulja Bhavani Transport ....RESPONDENT Page 5/6 ::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 07:25:13 ::: Mr. Siddharth R. Karpe i/b Mr. Dipak Y. Jadhav a/w Mr. Rohan Kadam for Petitioner. Shri. Girish Godbole i/b Sapna Nath a/w Chandrashekhar Yadav in WP/9785/2021 for Petitioner. Shri. Girish Godbole a/w Akshay Petkar a/w Aniket Malu for Petitioner.
Ms. Ayodhya Patki i/b Ashish Sonawane for Applicant in IA/2883/2021 Petitioner in CP/479/2021 and WP/8554/2021. Mr. Vaibhav Parshuram i/b Mr. Sudhir & Ruchira Halli, Adv. Sachin Sonawane for Petitioner. Adv. Sneha Patil a/w Adv. Saurabh Kshirsagar i/b Maniar Srivastava Associates for Applicant in IA/3403/2021, IA/3402/2021 AND IA/41/2021 Adv. Divya Bamne i/b M/s. A. R. Bamne & Co. Proposed for Respondent No. 2 Bank of Baroda. Adv. Abhinav A. Bhatkar i/e Ajay S. Patil for Respondent No. 5 Shri. A. A. Kumbhakoni, AG with Shri. P. P. Kakade, GP with Shri. A. I. Patel, Addl. GP with Akshay Shinde, B'PNL with Shri. K. S. Thorat, AGP CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 5th July, 2022
P.C. :
S. O. to 18/07/2022 ( at 2.30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 05/07/2022 ::: Downloaded on - 06/07/2022 07:25:13 :::