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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(1)The open access in the intrastate transmission system in the State which is already in force under the provisions of Orissa Electricity Reform Act, 1995 and the existing Licence Conditions of the STU, shall continue subject to the satisfaction of the conditions contained in the Act or in these Regulations.