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State of Madhya Pradesh - Section

Section 6 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

6. Scrutiny of estimates and inclusion of the requirement in the next Annual Budget.

- The General Administration Committee of the Janapada Panchayat shall scrutinise the estimates of the programmes received from the different Standing Committees from financial point of view and shall submit their views to the Janapada Panchayat by the end of November. The Janapada Panchayat shall, then, lake provisional decisions for including the various requirements in the annual budget to be framed for the next year and shall communicate them to the concerned Standing Committee before the 15th December of each year.