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Union of India - Section

Section 19 in The Employee's Deposit-Linked Insurance Scheme, 1976

19. [ Form of accounts. [Substituted by Notification No. G.S.R. 286(E), dated 4.4.2019 (w.e.f. 28.7.1976).]

- The accounts of the Employees' Deposit Linked Insurance Fund and also the Employees' Deposit Linked Insurance Administration Accounts shall be maintained by the Commissioner in such form and in such manner as may be specified by the Central Board with the approval of Central Government.]