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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(ii) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(ii)second Schedule when the Town Vending Committee for a local authority is being constituted for second or subsequent time after the commencement of the Act.