Himachal Pradesh High Court
M/S Hm Steels Limited vs . Union Of India And Others on 25 March, 2022
Bench: Sabina, Satyen Vaidya
M/s HM Steels Limited Vs. Union of India and others .
CWP No.6036 of 2021 25.03.2022 Present: Mr. Umesh Kanwar, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for respondent No.1.
Mr. Vijay Arora, Advocate, for respondents No.2 and 3.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge March 25, 2022 (VH/PS) ::: Downloaded on - 25/03/2022 20:12:20 :::CIS