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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(2) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

(2)The protective clothing shall be provided by the contractor to every migrant workman before onset- of winter-season in the area where the establishment is located or on the 30th day of September, whichever is earlier.