Section 38 in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981
38. Protective clothing.
(1)The contractor shall provide to every migrant workman where the temperature falls below 20 degree centigrade, protective clothing consisting of one woollen coat and one woollen trousers once in two years:Provided that where the temperature falls below 5 decree centigrades one woollen over-coat shall also be provided to the migrant workman once in three years.(2)The protective clothing shall be provided by the contractor to every migrant workman before onset- of winter-season in the area where the establishment is located or on the 30th day of September, whichever is earlier.
