Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(ii) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(ii)He must possess at least a Diploma (usually awarded after 3 years' Course after Matriculation) in one of the branches of the printing trade from a recognised institution in India or abroad or an equivalent qualification.