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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(2) in Kerala Survey and Boundaries Rules, 1964

(2)A survey mark shall be deemed to require repairs -
(a)When it is out of the ground, or is buried less than 2/3 of its length or is completely under the surface of the ground.
(b)When it is out of its correct position; and
(c)when it is covered with vegetation.