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State of Kerala - Section

Section 9 in Kerala Survey and Boundaries Rules, 1964

9. Maintainable survey marks.

(1)The maintainable survey mark shall be the following.
(a)All theodolite stations ;
(b)Survey marks at the junction of survey fields, end of ;G' lines , or base lines and in the case of Government land bends also on subdivision boundaries. (G.O (P) 1568/75/RD ., dated 24th November 1975).
(2)A survey mark shall be deemed to require repairs -
(a)When it is out of the ground, or is buried less than 2/3 of its length or is completely under the surface of the ground.
(b)When it is out of its correct position; and
(c)when it is covered with vegetation.