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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (1) and in sub-section (2), for the words ^^ugj ds izR;sd vkSj the words ^^ugj ds fdlh vkSj shall be substituted;