Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Daman and Diu - Subsection

Section 9(4) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(4)Interest accruing on the amount standing to the credit of the deposit account referred to in sub-section (2) shall endure to the benefit of the concession holders.