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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(a) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(a)Procedures for provision of information by Designated ISTS Customers and other constituents as prepared by Implementing Agency and approved by the Commission;