Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Manipur - Subsection Section 47(a) in Manipur International University Act, 2018 (a)the manner of appointment of the Chancellor, the emoluments and other conditions of his service and the powers and functions that may be exercised and performed by him;
