Section 107(4) in The Himachal Pradesh Police Act, 2007
(4)Representations by Gazetted Police Officers shall be made to a Headquarters Committee which shall also hear appeals against decisions of the District, Battalion and Range Committees:Provided that in all cases where the representation requires to be considered at the Government level, the Director-General of Police , instead of referring the matter to the Headquarters Committee, shall forward the representation to the State Government.
