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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(4) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

(4)Besides the weight of the goods specified in sub-rule (1), a passenger may carry with him inside the vehicle an umbrella or a hand bag not exceeding eighteen inches in length.