Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(iv) in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007 (iv)One lane may be used as a dedicated bus way for public transport in the six lane divided carriageway of the main 30 mtr wide spinal roads.
