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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(b) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(b)"Agricultural produce" means the agricultural produce pertaining to "fruit" and "vegetables" in respect of which a declaration under sub-section (1) of Section 4 of the Act is issued.