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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(3) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(3)The Help Center may retain any original certificate or testimony of the documents, which it considers necessary until the admission process is completed. Such Help Center shall return the original certificate or testimony to the student after completion of admission process.