Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(2A) in The Yashwantrao Chavan Maharashtra Open University Act, 1989 (2A)[ The Controller of Examinations] [This clause was inserted by Maharashtra 12 of 2003, section 4, (w.e.f. 9-4-2003).]
